Delhi High Court - Orders
Entertainment Network India Limited vs Phonographic Performance Limited ... on 23 January, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~23 - 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 3/2021 & I.A. 13101/2021
ENTERTAINMENT NETWORK INDIA LIMITED
..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Ms. Devangini Rai and Mr. Mohit Bangwal,
Advs. for R-3
+ C.O.(COMM.IPD-CR) 6/2021
HT MUSIC AND ENTERTAINMENT CO LTD
..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
Signature Not Verified for Super Cassettes Industries Pvt. Ltd.
Digitally Signed
By:SUNIL SINGH NEGI C.O.(COMM.IPD-CR) 3/2021 & and other connected matters Page 1 of 6
Signing Date:25.01.2023
15:01:38
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Ms. Devangini Rai and Mr. Mohit Bangwal,
Advs. for R-3
+ C.O.(COMM.IPD-CR) 7/2021
DIGITAL RADIO MUMBAI BROADCASTING LIMITED
..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Mr. Sambhou Jain, Adv. for R-3
+ C.O.(COMM.IPD-CR) 8/2021
SOUTH ASIA FM LIMITED ..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
Signature Not Verified for Super Cassettes Industries Pvt. Ltd.
Digitally Signed
By:SUNIL SINGH NEGI C.O.(COMM.IPD-CR) 3/2021 & and other connected matters Page 2 of 6
Signing Date:25.01.2023
15:01:38
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
+ C.O.(COMM.IPD-CR) 9/2021
NEXT RADIO LIMITED ..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Ms. Devangini Rai and Mr. Mohit Bangwal,
Advs. for R-3
Mr. Sambhou Jain, Adv. for R-5
+ C.O.(COMM.IPD-CR) 10/2021
D B CORP LTD ..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI C.O.(COMM.IPD-CR) 3/2021 & and other connected matters Page 3 of 6
Signing Date:25.01.2023
15:01:38
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Ms. Devangini Rai and Mr. Mohit Bangwal,
Advs. for R-3
+ C.O.(COMM.IPD-CR) 11/2021
HT MEDIA LIMITED ..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Ms. Devangini Rai and Mr. Mohit Bangwal,
Advs. for R-3
Mr. Sambhou Jain, Adv. for R-5
+ C.O.(COMM.IPD-CR) 12/2021
RAJASTHAN PATRIKA PRIVATE LIMITED
..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI C.O.(COMM.IPD-CR) 3/2021 & and other connected matters Page 4 of 6
Signing Date:25.01.2023
15:01:38
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Mr. Sambhou Jain, Adv. for R-4
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for R-6
+ C.O.(COMM.IPD-CR) 13/2021
T V TODAY NETWORK LIMITED ..... Decree Holder
Through: Rabindra Kumar Mitra, Adv.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Judgement Debtors
Through: Mr. Ankur Sangal, Ms. Sucheta
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Ms. Devangini Rai and Mr. Mohit Bangwal,
Advs. for R-3
+ C.O.(COMM.IPD-CR) 14/2021 & I.A. 11410/2021, I.A.
11411/2021
MUSIC BROADCAST LIMITED ..... Decree Holder
Through: Mr. Sagar Chandra, Adv. with Ms.
Urvashi Garg, Advs.
versus
TIPS INDUSTRIES LTD. & ORS. ..... Judgement Debtors
Signature Not Verified Through: Mr. Ankur Sangal, Ms. Sucheta
Digitally Signed
By:SUNIL SINGH NEGI C.O.(COMM.IPD-CR) 3/2021 & and other connected matters Page 5 of 6
Signing Date:25.01.2023
15:01:38
Roy and Ms. Trisha Nag, Advs. for Saregama
India Ltd., Universal Music Group and
Phonographic Performance Ltd.
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
for Super Cassettes Industries Pvt. Ltd.
Mr. Kushal Gupta and Ms. Deepshikha Sarkar,
Advs. for IPRS
Ms. Devangini Rai and Mr. Mohit Bangwal,
Advs. for R-1
Mr. Neel Mason, Mr. Udya Singh Chopra, Mr.
Saransh Saini and Mr. Ujjawal Bhargava, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 23.01.2023
1. In view of the order dated 18th April 2022 and 17th January 2023 passed by the Supreme Court in SLP (C) 3764-3773/2022 (Indian Performing Right Society Limited v. Entertainment Network India Limited), this petition is required to await adjudication by the Division Bench in RFA(OS) 5/2021, RFA(OS) 6/2021 and connected matters.
2. Re-notify on 10th May 2023.
C.HARI SHANKAR, J JANUARY 23, 2023 AR Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI C.O.(COMM.IPD-CR) 3/2021 & and other connected matters Page 6 of 6 Signing Date:25.01.2023 15:01:38