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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Sikkim - Subsection

Section 20(i) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(i)fells, cuts, girdles, lops, taps or burns any tree or strips off the bark or leaves of any tree or otherwise damage the same;