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Chattisgarh High Court

Somaru Singh vs The State Of M.P. 18 Cra/336/1999 ... on 31 January, 2019

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                         CRA No. 338 of 1999
                               Somaru Singh Versus The State Of M.p.
                                               along with
                                    CRA/336/1999,CRA/337/1999,



31/01/2019

Smt. Savita Tiwari, counsel for the appellants.

Shri Wasim Miyan, PL for the State. Counsel for the appellant prays for time. Fix these cases for final argument on 19/03/2019 with a direction that on the next date she must be ready to argue positively.

Sd/-

(Sharad Kumar Gupta) Judge Kamde