Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 3 in The Court-Fees (Bihar Amendment) Act, 1958

3. Amendment of the table of rates in Schedule I to Act VII of 1870.

- For the 'proper fees' set forth in the table of rates annexed to Schedule I to the said Act and shown in the first column of Schedule B to this Act, the 'proper fees' shown in the second column of the Schedule B shall be substituted.