Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(2)(vi) in The Delhi Lands Reforms Act, 1954 (vi)a person in the armed forces of the Indian Union, both at the commencement of tenancy and on the commencement of this Act.