Himachal Pradesh High Court
State Of H.P. & Ors. vs Shanti & Ors. on 22 July, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
State of H.P. & Ors. Versus Shanti & Ors.
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RSA No.458 of 2009 22.07.2022 Present: Mr. Arvind Sharma, Additional Advocate General with Mr. Narender Singh Thakur & Mr. Gaurav Sharma, Deputy Advocates General and Mr. Ram Lal Thakur, Assistant Advocate General, for the appellants.
Mr. Y.P. Sood, Advocate, for respondent No.1.
Respondents No.2 to 4 already ex-parte.
rAt the request of learned counsel for respondent No.1, list on 26.08.2022.
Jyotsna Rewal Dua
July 22, 2022 Judge
Mukesh
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