Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Bihar - Subsection Section 80(b) in Bihar Minor Mineral Rules, 2017 (b)Willfully does or omits to do anything in contravention of the conditions of the mining lease or retail license or movement permit not otherwise provided in these rules; or
