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Jammu & Kashmir High Court

Mohd. Afzal And Another vs Bega Begum And Others on 4 March, 2020

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                                             Sr. No. 192

                              HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU

                                                                OWP No.1473/2018
                                                                IA No. 1/2018

          Mohd. Afzal and another                                          ...Petitioner(s)


                                              Through: - Ms. Pummy Thakur, Advocate
                             v/s

          Bega Begum and others                                          ...Respondent(s)


          Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE

                                              ORDER

On request of learned counsel for the petitioners, adjourned to 19.05.2020.

(RAJESH BINDAL) JUDGE Jammu 04.03.2020 Bir BIR BAHADUR SINGH 2020.03.06 11:50 I agree to specified portions of this document