Jammu & Kashmir High Court
Mohd. Afzal And Another vs Bega Begum And Others on 4 March, 2020
Author: Rajesh Bindal
Bench: Rajesh Bindal
Sr. No. 192
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No.1473/2018
IA No. 1/2018
Mohd. Afzal and another ...Petitioner(s)
Through: - Ms. Pummy Thakur, Advocate
v/s
Bega Begum and others ...Respondent(s)
Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
ORDER
On request of learned counsel for the petitioners, adjourned to 19.05.2020.
(RAJESH BINDAL) JUDGE Jammu 04.03.2020 Bir BIR BAHADUR SINGH 2020.03.06 11:50 I agree to specified portions of this document