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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(a) in Bihar Coal Mining Area Development Authority Rules, 1988

(a)To close, remove, alter, repair, disinfect or put in good order, any latrines, urinal, cess pool, drains or receptacle for sewage, offensive matter or rubbish pertaining to such land or building or remove or alter any door or trap door or any such latrine or urinal which opens on exit or drain.