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[Cites 0, Cited by 0] [Section 390(7)] [Section 390] [Entire Act]

State of Chattisgarh - Subsection

Section 390(7)(c) in High Court of Chhattisgarh Rules, 2005

(c)The application must be accompanied by an attested copy of the Law degree and a letter of request/recommendation from the Editor Cr Publisher of the concerned Newspaper.