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State of Rajasthan - Section

Section 47 in The Manual of Departmental Orders

47.

- A Superintending Engineer may be required to exercise, in addition to his ordinary duties, supervision over local fund expenditure in communication with the Civil Officers, under such orders and rules as Government may lay down, similarly, members of the Engineering and subordinate Establishment of the Department may be employed on local fund works in addition to their regular duties when such employment is not detrimental to the public service.Employment Under Government of Persons in Private Service