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[Cites 3, Cited by 0]

Delhi High Court - Orders

Mahesh Kumar vs Union Of India & Anr on 21 February, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~15-33
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    LA.APP. 311/2017
                               MAHESH KUMAR                               ..... Appellant
                                          Through:         Mr. S. K. Rout and Ms. Sukhda
                                                           Dhamija, Advs.
                                             versus
                               UNION OF INDIA & ANR                         ..... Respondents
                                             Through:     Mr.Yeeshu Jain, SC with Mr.Ajay
                                                          Kumar, Advs. for UOI.
                                                          Mr. Parag P. Tripathi, Senior
                                                          Advocate with Mr. Apoorv P.
                                                          Tripathi, Ms. Mishika Bajpai, Ms.
                                                          Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                          Manek Singh, Mr. Shantnu Aggarwal,
                                                          Advs. for R- 2.
                                                          Mr.Sanjay Kumar Pathak, Ms. K.
                                                          Pathak, Mr.Sunil Kumar Jha and
                                                          Mr.M.S. Akhtar, Advs. for LAC.

                          +    LA.APP. 312/2017 & CM APPL. 27882/2021(early hearing)
                               JOGINDER SINGH & ORS                         ..... Appellants
                                            Through:      Mr. S. K. Rout and Ms. Sukhda
                                                          Dhamija, Advs.
                                             versus
                               UNION OF INDIA & ANR                         ..... Respondents
                                             Through:     Mr.Yeeshu Jain, SC with Mr.Ajay
                                                          Kumar, Advs. for UOI.
                                                          Mr. Parag P. Tripathi, Senior
                                                          Advocate with Mr. Apoorv P.
                                                          Tripathi, Ms. Mishika Bajpai, Ms.
                                                          Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                          Manek Singh, Mr. Shantnu Aggarwal,
                                                          Advs. for R- 2.




Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
                           +   LA.APP. 313/2017
                              JOGINDER SINGH                                  ..... Appellant
                                           Through:         Mr. S. K. Rout and Ms. Sukhda
                                                            Dhamija, Advs.
                                            versus
                              UNION OF INDIA & ANR                            ..... Respondents
                                            Through:        Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
                                                            Advs. for R-1.
                                                            Mr. Parag P. Tripathi, Senior
                                                            Advocate with Mr. Apoorv P.
                                                            Tripathi, Ms. Mishika Bajpai, Ms.
                                                            Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                            Manek Singh, Mr. Shantnu Aggarwal,
                                                            Advs. for R- 2.

                          +   LA.APP. 314/2017
                              VIDHYAWATI                                      ..... Appellant
                                                 Through:   Mr. S. K. Rout and Ms. Sukhda
                                                            Dhamija, Advs.
                                            versus
                              UNION OF INDIA AND ANR                   ..... Respondents
                                            Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
                                                     Advs. for R-1.
                                                     Mr. Parag P. Tripathi, Senior
                                                     Advocate with Mr. Apoorv P.
                                                     Tripathi, Ms. Mishika Bajpai, Ms.
                                                     Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                     Manek Singh, Mr. Shantnu Aggarwal,
                                                     Advs. for R- 2.

                          +   LA.APP. 332/2017
                              BAGDU                                           ..... Appellant
                                                 Through:   Mr. S. K. Rout and Ms. Sukhda
                                                            Dhamija, Advs.
                                            versus
                              UNION OF INDIA & ANR                            ..... Respondents
                                            Through:        Mr. Yeeshu Jain and Ms. Jyoti Tyagi.


Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
                                                          Advs. for R-1.
                                                         Mr. Parag P. Tripathi, Senior
                                                         Advocate with Mr. Apoorv P.
                                                         Tripathi, Ms. Mishika Bajpai, Ms.
                                                         Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                         Manek Singh, Mr. Shantnu Aggarwal,
                                                         Advs. for R- 2.

                          +   LA.APP. 363/2017 & CM APPL. 26152/2021
                              RAJESH KUMAR & ORS                          ..... Appellants
                                          Through:       Mr. Rajesh Yadav, Sr. Adv. with
                                                         Ms.Ruchira    V.        Arora     and
                                                         Mr.Dhananjay Mehlawat, Advs.
                                            versus
                              UNION OF INDIA & ANR                         ..... Respondents
                                            Through:     Mr.Yeeshu Jain, SC with Mr.Ajay
                                                         Kumar, Advs. for UOI.
                                                         Mr. Parag P. Tripathi, Senior
                                                         Advocate with Mr. Apoorv P.
                                                         Tripathi, Ms. Mishika Bajpai, Ms.
                                                         Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                         Manek Singh, Mr. Shantnu Aggarwal,
                                                         Advs. for R- 2.
                                                         Ms.Manisha Chauhan, Adv. for
                                                         Mr.Naushad Ahmed Khan, ASC,
                                                         GNCTD.



                          +   LA.APP. 107/2018 & CM APPL. 35406/2021, 35407/2021(delay)
                              BAL KISHAN & ORS                            ..... Appellants
                                            Through:      Mr. Anand Yadav. Adv.
                                            versus
                              UNION OF INDIA & ANR                         ..... Respondents
                                            Through:     Mr.Yeeshu Jain, SC with Mr.Ajay
                                                         Kumar, Advs. for UOI.
                                                         Ms.Manisha Chauhan, Adv. for


Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
                                                           Mr.Naushad Ahmed Khan, ASC,
                                                          GNCTD.
                                                          Mr. Parag P. Tripathi, Senior
                                                          Advocate with Mr. Apoorv P.
                                                          Tripathi, Ms. Mishika Bajpai, Ms.
                                                          Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                          Manek Singh, Mr. Shantnu Aggarwal,
                                                          Advs. for R- 2.

                          +   LA.APP.    368/2017      & CM      APPL.    45996/2017(delay),
                              21858/2021(early hearing)
                              OM PRAKASH (DECEASED ) THR LRS & ORS ..... Appellants
                                                Through:
                                                versus
                              UNION OF INIDA & ANR                         ..... Respondents
                                                Through: Mr.Yeeshu Jain, SC with Mr.Ajay
                                                         Kumar, Advs. for UOI.
                                                         Mr. Parag P. Tripathi, Senior
                                                         Advocate with Mr. Apoorv P.
                                                         Tripathi, Ms. Mishika Bajpai, Ms.
                                                         Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                         Manek Singh, Mr. Shantnu Aggarwal,
                                                         Advs. for R- 2.
                          +   LA.APP. 341/2017
                              NANAK CHAND                                  ..... Appellant
                                              Through:    Mr. Rajesh Yadav, Sr. Adv. with
                                                          Ms.Ruchira    V.        Arora    and
                                                          Mr.Dhananjay Mehlawat, Advs.
                                            versus
                              UNION OF INDIA & ANR                          ..... Respondents
                                            Through:      Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
                                                          Advs. for R-1.
                                                          Mr. Parag P. Tripathi, Senior
                                                          Advocate with Mr. Apoorv P.
                                                          Tripathi, Ms. Mishika Bajpai, Ms.
                                                          Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                          Manek Singh, Mr. Shantnu Aggarwal,
                                                          Advs. for R- 2.


Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
                           +   LA.APP. 354/2017
                              BAGDU                                           ..... Appellant
                                                 Through:   Mr. S. K. Rout and Ms. Sukhda
                                                            Dhamija, Advs.
                                            versus
                              UNION OF INDIA & ANR                            ..... Respondents
                                            Through:        Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
                                                            Advs. for R-1.
                                                            Mr. Parag P. Tripathi, Senior
                                                            Advocate with Mr. Apoorv P.
                                                            Tripathi, Ms. Mishika Bajpai, Ms.
                                                            Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                            Manek Singh, Mr. Shantnu Aggarwal,
                                                            Advs. for R- 2.

                          +   LA.APP. 369/2017 & CM APPL. 46065/2017(delay)
                              DHARAM SINGH (DECASED) THR LRS & ORS..... Appellants
                                            Through: None.
                                            versus
                              UNION OF INDIA & ANR                     ..... Respondents
                                            Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
                                                     Advs. for R-1.
                                                     Mr. Parag P. Tripathi, Senior
                                                     Advocate with Mr. Apoorv P.
                                                     Tripathi, Ms. Mishika Bajpai, Ms.
                                                     Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                     Manek Singh, Mr. Shantnu Aggarwal,
                                                     Advs. for R- 2.

                          +   LA.APP. 370/2017 & CM APPL. 46075/2017(delay), 27887/2021
                              (early hearing)
                              RAM PAL SINGH                            ..... Appellant
                                              Through: None.
                                              versus
                              UNION OF INDIA &ANR                      ..... Respondents
                                              Through: Mr.Yeeshu Jain, SC with Mr.Ajay


Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
                                                          Kumar, Advs. for UOI.
                                                         Mr. Parag P. Tripathi, Senior
                                                         Advocate with Mr. Apoorv P.
                                                         Tripathi, Ms. Mishika Bajpai, Ms.
                                                         Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                         Manek Singh, Mr. Shantnu Aggarwal,
                                                         Advs. for R- 2.

                          +   LA.APP. 371/2017 & CM APPL. 46087/2017(delay)
                              BHULAN SINGH & ORS                          ..... Appellants
                                            Through:     None.
                                            versus
                              UNION OF INDIA &ANR                          ..... Respondents
                                            Through:     Mr.Yeeshu Jain, SC with Mr.Ajay
                                                         Kumar, Advs. for UOI.
                                                         Mr. Parag P. Tripathi, Senior
                                                         Advocate with Mr. Apoorv P.
                                                         Tripathi, Ms. Mishika Bajpai, Ms.
                                                         Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                         Manek Singh, Mr. Shantnu Aggarwal,
                                                         Advs. for R- 2.

                          +   LA.APP. 372/2017 & CM APPL. 27879/2021(early hearing)
                              DHARAM PAL THROUGH: LRS & ORS          ..... Appellants
                                          Through: None.
                                          versus
                              UOI AND ANR                            ..... Respondents
                                          Through: Mr.Yeeshu Jain, SC with Mr.Ajay
                                                   Kumar, Advs. for UOI.
                                                   Mr. Parag P. Tripathi, Senior
                                                   Advocate with Mr. Apoorv P.
                                                   Tripathi, Ms. Mishika Bajpai, Ms.
                                                   Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                   Manek Singh, Mr. Shantnu Aggarwal,
                                                   Advs. for R- 2.




Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
                           +   LA.APP. 373/2017 & CM APPL. 46099/2017(delay)
                              RAJENDER SINGH & ORS                          ..... Appellants
                                            Through:     None.
                                            versus
                              UNION OF INIDA & ANR                         ..... Respondents
                                            Through:     Mr.Yeeshu Jain, SC with Mr.Ajay
                                                         Kumar, Advs. for UOI.
                                                         Mr. Parag P. Tripathi, Senior
                                                         Advocate with Mr. Apoorv P.
                                                         Tripathi, Ms. Mishika Bajpai, Ms.
                                                         Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                         Manek Singh, Mr. Shantnu Aggarwal,
                                                         Advs. for R- 2.

                          +   LA.APP. 374/2017 & CM APPL. 27881/2021(early hearing)
                              RAM RATTAN (DEACASED) THR LRS            ..... Appellant
                                            Through: None.
                                            versus
                              UNION OF INIDA &ANR                      ..... Respondents
                                            Through: Mr.Yeeshu Jain, SC with Mr.Ajay
                                                     Kumar, Advs. for UOI.
                                                     Mr. Parag P. Tripathi, Senior
                                                     Advocate with Mr. Apoorv P.
                                                     Tripathi, Ms. Mishika Bajpai, Ms.
                                                     Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                     Manek Singh, Mr. Shantnu Aggarwal,
                                                     Advs. for R- 2.

                          +   LA.APP. 376/2017 & CM APPL. 26151/2021(early hearing)
                              RAM PAL                                      ..... Appellant
                                              Through:   Mr. S. K. Rout and Ms. Sukhda
                                                         Dhamija, Advs.
                                            versus
                              UNION OF INDIA & ANR                         ..... Respondents
                                            Through:     Mr.Yeeshu Jain, SC with Mr.Ajay
                                                         Kumar, Advs. for UOI.
                                                         Mr. Parag P. Tripathi, Senior


Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
                                                          Advocate with Mr. Apoorv P.
                                                         Tripathi, Ms. Mishika Bajpai, Ms.
                                                         Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                         Manek Singh, Mr. Shantnu Aggarwal,
                                                         Advs. for R- 2.
                          +   LA.APP. 377/2017
                              SRI CHAND (DECEASED) THROUGH: LRS & ORS..... Appellants
                                            Through: Mr. S. K. Rout and Ms. Sukhda
                                                     Dhamija, Advs.
                                            versus
                              UNION OF INDIA & ANR                     ..... Respondents
                                            Through: Mr.Yeeshu Jain, SC with Mr.Ajay
                                                     Kumar, Advs. for UOI.
                                                     Mr. Parag P. Tripathi, Senior
                                                     Advocate with Mr. Apoorv P.
                                                     Tripathi, Ms. Mishika Bajpai, Ms.
                                                     Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                     Manek Singh, Mr. Shantnu Aggarwal,
                                                     Advs. for R- 2.

                          +   LA.APP. 5/2019 & CM APPL. 2761/2019(delay)
                              CHIRANJI LAL TYAGI & ORS                   ..... Appellants
                                              Through: None
                                              versus
                              UNION OF INDIA & ANR                       ..... Respondents
                                              Through: Mr.Yeeshu Jain, SC with Mr.Ajay
                                                       Kumar, Advs. for UOI.
                                                       Mr. Parag P. Tripathi, Senior
                                                       Advocate with Mr. Apoorv P.
                                                       Tripathi, Ms. Mishika Bajpai, Ms.
                                                       Akanksha Kaul, Ms. Riya Kalra, Mr.
                                                       Manek Singh, Mr. Shantnu Aggarwal,
                                                       Advs. for R- 2.
                              CORAM:
                              HON'BLE MR. JUSTICE YASHWANT VARMA
                                        ORDER

% 21.02.2022 Signature Not Verified Digitally Signed By:BHAWNA Signing Date:22.02.2022 14:51:24 [VIA VIDEO CONFERENCING] Mr. Tripathi, learned counsel representing the Corporation, is requested to prepare a chart bifurcating these appeals which relate to land situate in three different villages under separate heads. The chart may also indicate the dates when the notifications under Sections 4, 6 and 17(1) of the Land Acquisition Act, 1894 were published, the extent of land acquired, dates of taking over of possession, the date of award, the amount of compensation and other benefits as computed and the orders passed by the Reference Court. The chart may carry such further details as may be deemed fit to be incorporated and which may facilitate the final disposal of these appeals.

List again on 31.03.2022.

YASHWANT VARMA, J FEBRUARY 21, 2022 SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:22.02.2022 14:51:24