Delhi High Court - Orders
Mahesh Kumar vs Union Of India & Anr on 21 February, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~15-33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 311/2017
MAHESH KUMAR ..... Appellant
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
Mr.Sanjay Kumar Pathak, Ms. K.
Pathak, Mr.Sunil Kumar Jha and
Mr.M.S. Akhtar, Advs. for LAC.
+ LA.APP. 312/2017 & CM APPL. 27882/2021(early hearing)
JOGINDER SINGH & ORS ..... Appellants
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
+ LA.APP. 313/2017
JOGINDER SINGH ..... Appellant
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
Advs. for R-1.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 314/2017
VIDHYAWATI ..... Appellant
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
Advs. for R-1.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 332/2017
BAGDU ..... Appellant
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
Advs. for R-1.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 363/2017 & CM APPL. 26152/2021
RAJESH KUMAR & ORS ..... Appellants
Through: Mr. Rajesh Yadav, Sr. Adv. with
Ms.Ruchira V. Arora and
Mr.Dhananjay Mehlawat, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
Ms.Manisha Chauhan, Adv. for
Mr.Naushad Ahmed Khan, ASC,
GNCTD.
+ LA.APP. 107/2018 & CM APPL. 35406/2021, 35407/2021(delay)
BAL KISHAN & ORS ..... Appellants
Through: Mr. Anand Yadav. Adv.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Ms.Manisha Chauhan, Adv. for
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
Mr.Naushad Ahmed Khan, ASC,
GNCTD.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 368/2017 & CM APPL. 45996/2017(delay),
21858/2021(early hearing)
OM PRAKASH (DECEASED ) THR LRS & ORS ..... Appellants
Through:
versus
UNION OF INIDA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 341/2017
NANAK CHAND ..... Appellant
Through: Mr. Rajesh Yadav, Sr. Adv. with
Ms.Ruchira V. Arora and
Mr.Dhananjay Mehlawat, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
Advs. for R-1.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
+ LA.APP. 354/2017
BAGDU ..... Appellant
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
Advs. for R-1.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 369/2017 & CM APPL. 46065/2017(delay)
DHARAM SINGH (DECASED) THR LRS & ORS..... Appellants
Through: None.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi.
Advs. for R-1.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 370/2017 & CM APPL. 46075/2017(delay), 27887/2021
(early hearing)
RAM PAL SINGH ..... Appellant
Through: None.
versus
UNION OF INDIA &ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 371/2017 & CM APPL. 46087/2017(delay)
BHULAN SINGH & ORS ..... Appellants
Through: None.
versus
UNION OF INDIA &ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 372/2017 & CM APPL. 27879/2021(early hearing)
DHARAM PAL THROUGH: LRS & ORS ..... Appellants
Through: None.
versus
UOI AND ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
+ LA.APP. 373/2017 & CM APPL. 46099/2017(delay)
RAJENDER SINGH & ORS ..... Appellants
Through: None.
versus
UNION OF INIDA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 374/2017 & CM APPL. 27881/2021(early hearing)
RAM RATTAN (DEACASED) THR LRS ..... Appellant
Through: None.
versus
UNION OF INIDA &ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 376/2017 & CM APPL. 26151/2021(early hearing)
RAM PAL ..... Appellant
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Signature Not Verified
Digitally Signed
By:BHAWNA
Signing Date:22.02.2022
14:51:24
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 377/2017
SRI CHAND (DECEASED) THROUGH: LRS & ORS..... Appellants
Through: Mr. S. K. Rout and Ms. Sukhda
Dhamija, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
+ LA.APP. 5/2019 & CM APPL. 2761/2019(delay)
CHIRANJI LAL TYAGI & ORS ..... Appellants
Through: None
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr.Yeeshu Jain, SC with Mr.Ajay
Kumar, Advs. for UOI.
Mr. Parag P. Tripathi, Senior
Advocate with Mr. Apoorv P.
Tripathi, Ms. Mishika Bajpai, Ms.
Akanksha Kaul, Ms. Riya Kalra, Mr.
Manek Singh, Mr. Shantnu Aggarwal,
Advs. for R- 2.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 21.02.2022 Signature Not Verified Digitally Signed By:BHAWNA Signing Date:22.02.2022 14:51:24 [VIA VIDEO CONFERENCING] Mr. Tripathi, learned counsel representing the Corporation, is requested to prepare a chart bifurcating these appeals which relate to land situate in three different villages under separate heads. The chart may also indicate the dates when the notifications under Sections 4, 6 and 17(1) of the Land Acquisition Act, 1894 were published, the extent of land acquired, dates of taking over of possession, the date of award, the amount of compensation and other benefits as computed and the orders passed by the Reference Court. The chart may carry such further details as may be deemed fit to be incorporated and which may facilitate the final disposal of these appeals.
List again on 31.03.2022.
YASHWANT VARMA, J FEBRUARY 21, 2022 SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:22.02.2022 14:51:24