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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Kerala - Subsection

Section 47(1) in The Kerala Panchayat Buildings Rules, 2011

(1)Fire escape staircase shall be provided for every building of, -
(a)residential occupancy exceeding three storeys above ground level;
(b)occupancies other than residential exceeding two storeys above ground level.