Andhra Pradesh High Court - Amravati
Athili Appala Swamy vs The Commissioner , Appeals, on 29 December, 2022
52 HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.A.No.1840 of 2008 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE (Through Physical Mode)
15. 29.12.2022 I.A.No.1 of 2015 (W.A.M.P. No.701 of 2015) On the request made by Ms. M. Uma Devi, learned counsel on behalf of Mr. G. Rama Gopal, learned counsel for the petitioner, post this case after four weeks.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn/GSS