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Delhi High Court - Orders

Ansal Properties & Ifrastructure Ltd vs Centre For Development Of Telematics ... on 22 October, 2021

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~21
                          *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +        O.M.P. (COMM) 209/2020
                                   ANSAL PROPERTIES &
                                   IFRASTRUCTURE LTD                  ..... Petitioner
                                                Through    Mr. Vikas Goel, Mr. Ritesh
                                                Sharma and Mr. Vivek Gupta, Advs.

                                                      versus

                                   CENTRE FOR DEVELOPMENT OF
                                   TELEMATICS (C-DOT) & ANR           ..... Respondents
                                                  Through Attendance not given
                                   CORAM:
                                   HON'BLE MR. JUSTICE C.HARI SHANKAR
                                            ORDER

% 22.10.2021

1. Owing to paucity of time, it is not possible to hear this matter today.

2. Renotify on 20th January, 2022 at the end of the board.

C.HARI SHANKAR, J OCTOBER 22, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.10.2021 09:33:40