Delhi High Court - Orders
Ansal Properties & Ifrastructure Ltd vs Centre For Development Of Telematics ... on 22 October, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 209/2020
ANSAL PROPERTIES &
IFRASTRUCTURE LTD ..... Petitioner
Through Mr. Vikas Goel, Mr. Ritesh
Sharma and Mr. Vivek Gupta, Advs.
versus
CENTRE FOR DEVELOPMENT OF
TELEMATICS (C-DOT) & ANR ..... Respondents
Through Attendance not given
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 22.10.2021
1. Owing to paucity of time, it is not possible to hear this matter today.
2. Renotify on 20th January, 2022 at the end of the board.
C.HARI SHANKAR, J OCTOBER 22, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.10.2021 09:33:40