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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(e) in The Gujarat Water Supply and Sewerage Board Act, 1978

(e)a representative of the State Government from the Finance Department not below the rank of a Deputy Secretary to Government to be appointed by the State Government ex-officio;