Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 123] [Entire Act] Union of India - Subsection Section 123(3) in Government of India Act, 1935 (3)In the discharge of any such functions the Governor shall act in his discretion.GOI.124
