Supreme Court - Daily Orders
Dd Medical College 2012-2013 Mbbs vs Board Of Governors M.C.I. . on 8 May, 2014
òITEM NO.603 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (Civil) Nos.12772-12773/2014
(From the judgement and order dated 30/04/2014 in WA
No.286/2014,WA No.287/2014 of The HIGH COURT OF MADRAS)
DD MEDICAL COLLEGE 2012-2013 MBBS Petitioner(s)
VERSUS
BOARD OF GOVERNORS M.C.I. & ORS. Respondent(s)
(With appln(s) for permission to file lengthy list of dates and
prayer for interim relief)
Date: 08/05/2014 These Petitions were called on
in Mentioning Board today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Nalini Chidambaram,Sr. Adv.
Mr.Anandh Kannan N.,Adv.
For Respondent(s) Mr. Vikas Singh Jangra,Adv.
UPON hearing counsel the Court made the following
O R D E R
Taken on Board.
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar