Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Dd Medical College 2012-2013 Mbbs vs Board Of Governors M.C.I. . on 8 May, 2014

òITEM NO.603                     COURT NO.2             SECTION XII


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petitions for Special Leave to Appeal (Civil) Nos.12772-12773/2014

(From the judgement and order dated 30/04/2014 in WA
No.286/2014,WA No.287/2014 of The HIGH COURT OF MADRAS)


DD MEDICAL COLLEGE 2012-2013 MBBS                       Petitioner(s)

                     VERSUS

BOARD OF GOVERNORS M.C.I. & ORS.                        Respondent(s)

(With appln(s) for permission to file lengthy list of dates           and
prayer for interim relief)

Date: 08/05/2014       These Petitions were called on
                         in Mentioning Board today.

CORAM :
          HON’BLE MR. JUSTICE H.L. DATTU
          HON’BLE MR. JUSTICE R.K. AGRAWAL

For Petitioner(s)        Ms. Nalini Chidambaram,Sr. Adv.
                         Mr.Anandh Kannan N.,Adv.

For Respondent(s)        Mr. Vikas Singh Jangra,Adv.


               UPON hearing counsel the Court made the following
                                   O R D E R

Taken on Board.

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar