Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 7 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 7. Election of the Vice-President of the Board. - The provisions relating to the election of the Chairman shall mutatis mutandis apply to the election of the Vice-President of the Board also.
