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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(2)(i) in A.P.J. Abdul Kalam Technological University Act, 2015

(i)to make Ordinances in conformity with this Act and the Statutes made thereunder and to amend or repeal the same;