Section 4(2)(d) in The Narcotic Drugs And Psychotropic Substances Act, 1985

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Union of India - Subsection

Section 4(2)(d) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(d)identification, treatment, education, after care, rehabilitation and social re-integration of addicts;

(da)availability of narcotic drugs and psychotropic substances for medical and scientific use;