Calcutta High Court
Makhan Lal Bose (Dec) vs Unknown on 14 December, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD 168
GA 3621 of 2016
PLA 225 of 2003
IN THE HIGH COURT AT CALCUTTA
TESTAMENTARY & INTESATE JURISDICTION
IN THE GOODS OF :
MAKHAN LAL BOSE (DEC)
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 14th December, 2016.
Appearance Mr. Arun Sarkar, Adv.
The Court : - The application will be served on all the legatees under the Will for all the legatees, including the executor, to show cause why the grant should not be revoked since the administration of the estate has not been completed more than 13 years after the probate was granted.
Let the matter now appear a fortnight after the Christmas vacation.
(SANJIB BANERJEE, J.) sg/sp3