Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The Courts Fees Act, 1870 1. Short title. - This Act may be called The Court Fees Act, 1870.Extent of Act. - It extends to the whole of India.Commencement of Act. - And it shall come into force on first day of April, 1870.
