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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Assam - Subsection

Section 42(1)(e) in Assam Public Procurement Act, 2017

(e)engages a former officer or employee of a procuring entity as an employee, director, consultant, adviser or otherwise, within a period of one year after such former officer or employee was associated with a procurement in which the employer had an interest; or