Section 166 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
166. Buckets.
- The employer shall ensure at a construction site of a building or other construction work that -(a)Concrete buckets used with cranes or aerial cableways, are free from projections from which accumulations of concrete could fall;(b)movements of concrete buckets are governed by signals necessary to avoid any danger by such movements;(c)tip-up buckets are equipped with a device that effectively prevents accidental tipping.
