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[Cites 0, Cited by 0] [Section 645] [Entire Act]

Bengal Presidency - Subsection

Section 645(d) in Police Regulations, Bengal , 1943

(d)Every slip received for record shall be carefully scrutinized before being classified, tested and recorded, and if found deficient in any respect shall be returned with an objection slip (B.P. Form No. 138) for the submission of an amended or fresh slip.