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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

State of Uttar Pradesh - Subsection

Section 254(1)(iv) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(iv)hold an inquiry into the cause of any accident or dangerous occurrence which he has reasons to believe was the result of any operation connected with or incidental to such building or other construction work, or of non-compliance with any of the provisions of the Act or these rules.