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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(a) in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Country Liquor) (Eleventh Amendment) Rules, 2019

(a)Application by an individual who is a Citizen of Indian. Provided in case of renewal co-applicant, if any and who is a Citizen of India, shall also be allowed.