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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The National Council For Teacher Education Rules, 1997

(4)The Chairperson shall, except in cases in which approval of Government of India is required, issue such orders and directions as may be considered necessary in anticipation of approval of the Council or of the constituted bodies of it; if the matter cannot be delayed and shall place the orders and directions before the Council at its next meeting.