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[Cites 0, Cited by 0] [Section 15(19)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(19)(c) in First Statutes of the University of Udaipur

(c)Shall be signed the petitioner in the presence of a Dean, Associate Dean, Director, or a Magistrate of the rank not lower than that of the Magistrate First Class or a subordinate Judge or any other Gazetted Officer.