Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Assam - Subsection Section 55(2) in Instructions Relating to Liquor (2)The amount of "groggings" obtainable by ordinary extraction with cold water is usually somewhat over one per cent of the proof gallons original contained in the cask, assuming that it was practically full on receipt at the warehouse.
