Bombay High Court
M/S. Swastik Promoters And Developers vs The Competent Authority, The District ... on 26 October, 2021
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
Digitally signed
by VIDYA
VIDYA SURESH AMIN
SURESH Date:
2021.10.27
AMIN 12:35:57
+0530
517.wp6869_2021.doc
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6869 OF 2021
M/s. Swastik Promoters & Developers ... Petitioner
V/s.
The Competent Authority, the District
Deputy Registrar of Cooperative Societies
Pune City & Anr. ... Respondents
Mr. Jaydeep Deo for Petitioner.
Mr. Pavan S. Patil for Respondent No.2.
Mr. P. P. Pujari, AGP for State.
CORAM : G.S.KULKARNI, J.
DATE : 26 October, 2021 P.C.:
1. Not on board. Upon mentioning, taken on board on a praecipe as moved on behalf of the petitioner.
2. List this writ petition for admission on 14 December, 2021.
3. It is informed that the Deemed Conveyance so far has not been registered. Parties are directed to maintain status quo till the adjourned date of hearing.
(G.S.KULKARNI, J.) 1/1