Madhya Pradesh High Court
Bhura @ Ramjilal Sharma vs The State Of Madhya Pradesh on 4 September, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 9222 of 2022 (BHURA @ RAMJILAL SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 04-09-2023 None for the appellant.
List the case after one week.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 06-09-2023 10:28:25 AM