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Allahabad High Court

Budhi Ram vs D.D.C., & Others on 25 January, 2010

Author: Bala Krishna Narayana

Bench: Bala Krishna Narayana

Court No. - 40
Case :- WRIT - B No. - 22354 of 1999

Petitioner :- Budhi Ram

Respondent :- D.D.C., & Others

Petitioner Counsel :- Siddhatth Varma

Respondent Counsel :- C.S.C.,A.N. SriVastaVa,Anuj Kumar,AVadhoo Ram

Hon'ble Bala Krishna Narayana,J.

Passed over on the request made on behalf of Sri Siddharth Verma learned counsel for petitioner. List in the next cause list showing the name of Sri A.N.SriVastaVa learned counsel for the respondents. Order Date :- 25.1.2010 cps