Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(16) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (16)"Programme" means the annual [x x x] [Omitted by Section 3 (ii) of M.P. Act No. 16 of 1996.] programme prepared by the Board under Section 35;
