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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(b) in Faridabad Complex Administration Building Rules, 1989

(b)be connected with the waste pipe from the urinal at a point not less than 7.5 centimetre and not more than 30 centimetre from the highest part of the trap, on that side of the water seal which is nearer to the waste pipe; and