82D. [ Application of capital account. [Inserted by Central Provinces and Berar Act XXXIV of 1949, section 26.]
- The moneys credited to the capital account shall be held by the Trust in trust, and shall be applied to---(a)meeting all costs of framing and executing improvement schemes ;(b)meeting the cost of acquiring land for carrying out any of the purposes of this Act ;(c)meeting the cost of constructing buildings required for carrying out any of the purposes of this Act ;(d)the repayment of loans from money borrowed in pursuance of this Act ;(e)making payments in pursuance of section 53, otherwise than for interest or for expenses of maintenance of working ;(f)making or contributing towards the cost of surveys in pursuance of section 54 ;(g)meeting such proportion of the cost of management as may be prescribed by the Trust ;(h)temporarily making good the deficit (if any) in the revenue account at the end of any financial year.]
