Section 10(6)(v) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

(v)the terms and conditions applicable to lessee shall mutatis mutandis apply to all sub-lessees unless otherwise specified by the State Government;

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