Section 10(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

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State of Gujarat - Subsection

Section 10(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(c)A person nominated on the Search Committee shall not be eligible to accept honorary degree or any appointment on the post, honorary or otherwise, or nomination of any of the bodies of the University for the next six years.

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State of Gujarat - Subsection

Section 10(2)(c) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003