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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(5) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(5)A member of the Force before proceeding on leave shall notify his leave address to the office so that orders of recall or other communication may reach him with certainty and in time Telephone Number, wherever available, may also be given.