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[Cites 0, Cited by 1] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2) in The Calcutta University Act, 1979.

(2)A Regulation shall be deemed to be passed by the Syndicate if it is agreed to at a meeting of the Syndicate by a majority of the total number of members of the Syndicate existing at the time. A Regulation shall come into force immediately on being passed unless otherwise directed by the Chancellor.