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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(2)(m) in Himachal Pradesh Infrastructure Develoment Act, 2001

(m)the form in which and the time at which an annual report of the Board shall be prepared under sub-section (1) of section 27.