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[Cites 0, Cited by 0] [Section 425] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 425(e) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(e)A having insured a ship, voluntarily causes the same to be cast away, with the intention of causing damage to the underwriters. A has committed mischief.