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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(2)(a) in Andhra Pradesh Electricity Reform Act, 1998

(a)the financial principles and their applications provided in the Sixth Schedule to the Electricity (Supply) Act, 1948 read with sections 57 and 57-A of the said Act;