Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)any estate or part thereof owned by the Central Government, State Government or any local authority or Cantonment Board;