Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 28 January, 2016
AC-27-2015 (M/S VIRGO SOF T E CH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER PROTECTION GOVT. OFMP.) 28-01-2016
List the case in the week commencing 29.2.2016, as prayed by the learned counsel for the applicant. (S.K. GANGELE) JUDGE