Section 2 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990
2. Definitions.
- In this Act, unless the context otherwise requires :-(i)"Academic Council" means the Academic Council of the Sansthan;(ii)"Chairman" means the Chairman of General Council of the Sansthan;(iii)"Director General" means the head of the Sansthan;(iv)"Executive Director" means the Executive Director of the Sansthan;(v)"General Council" means General Council of Sansthan;(vi)"Managing Committee" means Managing Committee of the Sansthan;(vii)"Regulations" means the regulations of the Sansthan made under this Act;(viii)"Schedule" means the Schedule appended to this Act;(ix)"Sansthan" means the Makhanlal Chatuiwedi Rashtriya Patrakarita Vishwavidyalaya Sansthan established under Section 3;(x)"President" means the President of the Managing Committee constituted under Section 29.
