Section 10 in Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004
10. Objects of the Advisory Committee.
- The objects of the State Advisory Committee as envisaged in section 88 of the Act shall be to advise the Commission on -(a)major questions of policy;(b)matters relating to quality, continuity and extent of sendee provided by the licensees;(c)compliance by licensees with the conditions and requirements of their licence;(d)protection of consumer interest;(e)energy supply and overall economic and efficiency standards of performance by utilities.
