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State of Madhya Pradesh - Section

Section 20 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

20. Registrar.

- The Registrar shall be whole-time salaried officer and shall act as the Secretary of the Board and of the Academic Council and he shall be appointed by the Vice-Chancellor with the prior approval of the Board in accordance with the Statutes to be made in this behalf and his emoluments and conditions of service shall be such as may be prescribed by the Statutes and he shall exercise such powers and perform such duties as may be conferred or imposed on him by the Statutes and the Regulations.