Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 265] [Entire Act] State of Rajasthan - Subsection Section 265(2) in The Rajasthan Revenue Courts Manual, 1956 (2)If the application is not accompanied by a sheet or sheets of stamped copying paper of the minimum value of Rs. 1/-, it shall not be admitted.
